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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(3) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

(3)Where it becomes necessary to use a second ballot box by reason of the first box getting full, the first box shall be closed, sealed and secured as provided in Sub-rules (1) and (2) before another ballot box is put into use.