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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Rajasthan - Subsection

Section 57(b) in Rajasthan District Board Account Rules

(b)If the first three days of a month are public holidays on which pay and allowance are not disbursed, disbursement may be made at the discretion of the Chairman, on the last working day before the holidays.