Section 57(2)(a) in Tamil Nadu Handloom Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1981

[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

(a)the terms and conditions subject to which a licence may be granted or renewed under this Act and the fees to be paid in respect of such licence;

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