Delhi High Court - Orders
Rakhi Jain vs Imperia Structures Limited on 15 May, 2026
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 257/2026
RAKHI JAIN .....Petitioner
Through:
versus
IMPERIA STRUCTURES LIMITED .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 15.05.2026 I.A. 13682/2026 The Hon'ble Judge is not holding Court today. List on 25.05.2026.
BY ORDER (COURT MASTER) MAY 15, 2026 Rahul This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/05/2026 at 22:08:14