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Delhi High Court - Orders

Rakhi Jain vs Imperia Structures Limited on 15 May, 2026

Author: Subramonium Prasad

Bench: Subramonium Prasad

                          $~47
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         ARB.P. 257/2026
                                    RAKHI JAIN                                                                      .....Petitioner
                                                                  Through:

                                                                  versus

                                    IMPERIA STRUCTURES LIMITED                                                      .....Respondent
                                                 Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                  ORDER

% 15.05.2026 I.A. 13682/2026 The Hon'ble Judge is not holding Court today. List on 25.05.2026.

BY ORDER (COURT MASTER) MAY 15, 2026 Rahul This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/05/2026 at 22:08:14