Section 75A(5)(b) in The Representation of the People Act, 1951

[Cites 0, Cited by 0] [Section 75A(5)] [Section 75A] [Entire Act]

(b)subsidiary bank having the meaning assigned to it in clause (k) of section 2 of the State Bank of India (Subsidiary Banks) Act, 1959 (38 of 1959);

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