Delhi High Court - Orders
Pr. Commissioner Of Income Tax -7 vs Paramount Communication Ltd on 18 April, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 222/2023 CM Appl.18680/2023
PR. COMMISSIONER OF INCOME TAX -7 ..... Appellant
Through: Mr Puneet Rai, Sr Standing Counsel
with Mr Ashvini Kumar and Ms
Madhavi Shukla, Advs.
versus
PARAMOUNT COMMUNICATION LTD. ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 18.04.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. The Hon'ble Division Bench did not assemble today as one of the judges [Hon'ble Mr Justice Rajiv Shakdher, J.] is on leave.
2. List the matter on 26.07.2023.
BY ORDER COURT MASTER APRIL 18, 2023/pmc Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:ATUL JAIN Signing Date:24.04.2023 18:33:34