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[Cites 0, Cited by 0] [Section 727] [Entire Act]

Bengal Presidency - Subsection

Section 727(e) in Police Regulations, Bengal , 1943

(e)In other cases, not covered by clauses (a) to (d) above, the guard should consist of 1 Sub-Inspector, 2 head constables, 2 naiks and 45 constables, under the command of an officer not below the rank of Inspector.