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[Cites 0, Cited by 0] [Section 130] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 130(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(2)A register (form 6) shall be maintained by the nominated Guard under the supervision of the nominated Assistant Director/Inspector showing the names of the men permanently mobilized at headquarters to whom rifles, serial number of the rifle and rifle-bolt are issued.