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State of West Bengal - Section

Section 10 in Indian Merchant Shipping (Seamen's Employment Office, Calcutta) Rules, 1954

10. All applications for registration duly submitted shall be scrutinised and the names of such applicants as satisfy the requirements of rule 7 shall be approved for registration by the Director :

Provided that, for sufficient reasons recorded in writing, the Director may in his discretion reject any such application.