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[Cites 0, Cited by 0] [Section 20(6)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(6)(a) in The Dedicated Freight Corridor Railway General Rules, 2018

(a)When in addition to advanced starter and the first starting signal referring to a line, additional starting signals are provided due to divergence of running lines before entry into a block section, the first starting signal shall be called starter signal and the subsequent signal shall be called first intermediate starter signal, second intermediate starter signal and so on.