Section 12(2)(f) in The Beedi Workers Welfare Fund Act, 1976

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Union of India - Subsection

Section 12(2)(f) in The Beedi Workers Welfare Fund Act, 1976

(f)the composition of the Advisory Committees and the Central Advisory Committee constituted under sections 5 and 6 respectively, the manner in which the member thereof shall be chosen, the term of office of such members the allowances, if any, payable to them and the manner in which the Advisory Committees and the Central Advisory Committee shall conduct their business.

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Union of India - Subsection

Section 12(2)(f) in The Beedi Workers Welfare Fund Act, 1976