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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(2) in Travancore-Cochin Medical Practitioners Act, 1953

(2)
(i)The Council of Modem Medicine shall consist of the following nine members
(a)the Surgeon-General, ex-officio member;
(b)one member elected by the Faculty of Medicine. University of Travancore. from among themselves;
(c)one member elected by the teachers of the Medical College, Trivandrum, from among themselves:
(d)four members, one from each Revenue district, elected by the registered practitioners of modem medicine of that district from among themselves; and
(e)two members nominated by the Government.
(ii)In making nominations under clause (i) (e) the Government shall have due regard to the claims of women, of medical missions and of other groups of practitioners, representatives of whom have not been elected by the electorates referred to in clauses (i) (b). (i) (c) and (i) (d).