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[Cites 0, Cited by 0] [Section 177] [Entire Act]

State of Goa - Subsection

Section 177(6) in Goa Prisons Rules, 2006

(6)The Mental Specialist shall place all the records at the disposal of the Special Medical Board, and the chairman of the Board shall forward the proceedings of the Board to the Secretary to the Government in the Home Department through the Inspector General and Surgeon concerned.