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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(g) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(g)"Pupil cumulative record" means record of the progress of the child based on comprehensive and continuous evaluation;