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Union of India - Section

Section 25 in The Adjudicating Authority (Procedure) Regulations, 2013

25. Marking of documents.

- Every document filed by the applicant shall be marked as Ex. A1 and the document filed by the complainant shall be marked as Ex. C1 and the documents filed by the defendants or other person not being applicant shall be marked as Ex. D1 and so on.