Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1) in The West Bengal Municipal Employees (Compulsory Retirement) Act, 1976

(1)The West Bengal Municipal Employees (Compulsory Retirement) Ordinance, 1975, is hereby repealed.