Section 8(2)(b) in The M.P. Ashaskiya Shikshan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ki Bharti) Niyam, 1979

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(b)Person who was permanent in service shall have priority over a person who was temporary in service; or

Legal Document View