Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 17 in The Ganpat University Act, 2005

17. Powers and functions of Finance Committee.

- The Finance Committee shall exercise the following powers and perform the following functions, namely.-
(i)to examine the annual accounts and annual budget estimates of the University and advise the Board thereon;
(ii)to review the financial position of the University from time to time;
(iii)to make recommendations to the Board on all financial policy matters of the University;
(iv)to make recommendations to the Board on all proposals involving raising of funds, receipts and expenditures;
(v)to provide guidelines for investment of surplus funds;
(vi)to make recommendations to the Board on proposals involving expenditure for which no provision has been made in the budget or for which expenditure in excess of the amount provided in the budget has been incurred;
(vii)to examine proposals relating to revision of pay scales, upgradation of the scales and all those items which are not included in the budget, before they are placed before the Board; and
(viii)to exercise such other powers and perform such other functions as may be conferred or imposed upon it by the Regulations.