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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(iv) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

(iv)Moneys out of the fund shall not be utilised for the benefit of a particular person or section of the community unless: