29. Qualification for Grant of Conductor's Licence.
- No person shall be granted a conductor's licence unless he satisfies the Licensing Authority that-(a)he has adequate knowledge of provisions of the Act and the rules made thereunder and in particular the knowledge relating to the duties and functions of a conductor;(b)he possesses a good moral character;(c)he has passed VIII standard examination or above and possesses working knowledge of the language of the area in which he intends to work as a conductor.
