Section 65 in Central Electricity Regulatory Commission (Power Market) Regulations, 2010

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Provisions of these regulations are in addition to and not in derogation of any other regulation made by the CommissionFormat-B1

Volume and Price of Electricity Traded (DayWise) Through Power Exchange
Name of the Power Exchange:
Month:
Delivery Date	Maximum No. of purchase bids in an hour	Volume of purchase bids (MUs)	Maximum No. of Sale bids in an hour	Volume of sale bids (MUs)	Market Clearing Volume (MUs)	Market Clearing Price (Rs/KWh)
Minimum	Maximum	Weighted Average

Note. - the data is required to be submitted every month by Power ExchangeFormat-B2

Volume and Price of Electricity Traded (hourwise) Through Power Exchange
Name of the Power Exchange:
Month:
Sr	Hour	Purchase Bids	Sale Bids	Market Clearing Volume (MUs)	Market Clearing Price (Rs/KWh)
Number of bids	Volume (MUs)	Number of bids	Volume (MUs)
1
2
3
4
5
6
7
8
9
10

Note: the data is required to be submitted for each day of the month by Power ExchangeFormat B3List of Members

Format B4Format For Submission of Information Regarding Congestion To Cerc

Name of Power Exchange:
Date of filling of the Information dd-mm-yyyy	Period for which details are being submitted:
		From Date	dd-mm-yyyy
		To Date	dd-mm-yyyy

Sr.No.	Date	Hour	Consgested Corridor	Power Flow	Prices	Congestion
			(eg. Total Import to SR)	over Congested Corridor	Upstream	Downstream	Difference	Revenue
in MWh	(Rs./MWh)	(Rs./MWh)	(Rs./MWh)	in Rs.
(A)	(B)	(C)	(D)=(C)-(B)	(E)=(A)X(D)













Total Congestion Revenue Collected

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