Chattisgarh High Court
A Suo Moto Taken Writ Petition vs State Of Chhattisgarh 28 Wpc/1253/2018 ... on 10 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPC No. 1333 of 2018 A Suo Moto Taken Writ Petition Versus State of Chhattisgarh 10/10/2018
Shri Shashank Thakur, GA for the State.
List the matter after 10 weeks.
. Sd/' . ' (Prashant Kumar Mishra) \ \ Barve