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State of Gujarat - Section

Section 46 in Gujarat Elementary Education Rules, 2010

46. Elementary Education Officer to give his remarks on the various items of business.

- It shall be the duty of the Elementary Education Officer to offer in writing his remarks on each item of business or proposition entered in the notice. Before proceeding to the consideration of each item the remarks of the Elementary Education Officer shall be circulated to every member of the Education Committee present at the meeting.