Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 392] [Entire Act] State of Goa - Subsection Section 392(1) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 (1)The family council shall consist of three members, wherever possible, one from the paternal side, second from the maternal side and third one from either side.
