Section 59(A) in U.P. Contract Labour (Regulation and Abolition) Rules, 1975
(A)For establishments in which the number of contract labour employed does not exceed fifty, each first-aid box shall contain the following equipments:(i)6 small sterilized dressings.(ii)3 medium size sterilized dressings.(iii)3 large size sterilized dressings.(iv)3 large sterilized burn dressings.(v)1 (30 ml.) bottle containing a two per cent alcoholic solution of iodine.(vi)1 (30 ml.) bottle containing savelatile having the dose and mode of administration indicated on the label.(vii)1 snake-bite lancet.(viii)1 (30 gms.) bottle of potassium permanganate crystals,(ix)1 pair scissors.(x)1 copy of the first-aid leaflet issued by the Director General, Factory Advice Service and Labour Institute, Government of India.(xi)A bottle containing 100 tablets (each of 5 grains) of as prin.(xii)Ointment for burns.(xiii)A bottle of suitable surgical antiseptic solution.
