Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(q) in North-Eastern Hill University Act, 1973

(q)the conditions under which Colleges and Institutions may be admitted to the privileges of the University and the withdrawal of such privileges;