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[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(1) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(1)When the Government by notification under Section 3 of the Act published in the official Gazette declares its intention of regulating any notified Agricultural produce in any specified area and invites suggestions/objections from the public, anyone interested may send the same in duplicate to the Director within forty five days of the publication, of the notification.