Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(2) in Rajasthan Agricultural University Act, 1962 (2)[ The Vice-Chancellor shall be ex-officio Chairman of the Board, Academic Council and the Council of Deans.] [Substituted, by Act No. 21 of 1963 dated 28-10-1963.]
