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[Cites 0, Cited by 0] [Section 288(4)] [Section 288] [Entire Act]

Union of India - Subsection

Section 288(4)(c) in The Income Tax Act, 1961

(c)[ who has become an insolvent; or [Substituted by Finance Act, 2015 (No. 20 of 2015), dated 14.5.2015.]