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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of West Bengal - Subsection

Section 74(1)(a) in West Bengal Co-operative Societies Act, 2006

(a)in the case of a deceased member, to the person to whom the share and interest are transferred or their value is paid in accordance with the provision of section 70;