Section 6(2)(d) in Jammu and Kashmir Shops and Establishments Act, 1966

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(2)(d) in Jammu and Kashmir Shops and Establishments Act, 1966

(d)the category of the establishment, i.e., whether it is a shop, commercial establishment, residential hotel, restaurant, eating house, theatre, or other place of public amusement or entertainment; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Jammu-Kashmir - Subsection

Section 6(2)(d) in Jammu and Kashmir Shops and Establishments Act, 1966