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State of Punjab - Section

Section 768 in Punjab Jail Manual, 1996

768. Duty of head warder over condemned prisoners.

- The head-warder on duty shall visit the cell occupied by a condemned prisoner frequently and at uncertain hours during the day and night and satisfy himself that the sentry is on the alert, the cell secure, the light burning brightly and the prisoner is present.
(2)He shall forthwith report to the Deputy Superintendent any suspicious conduct on the part of a condemned prisoner or any dereliction of duty on the part of the sentry.