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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(1)(i) in Jammu and Kashmir Panchayati Raj Act, 1989

(i)public village road, within the Halqa Panchayat area other than those under the control of any Department of the Government ;