Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 494 in Rules under the United Provinces Excise Act, 1910

494. General conditions binding on all licensees.

- All licensees for the retail vend of country spirit and tari shall be bound to observe the general conditions binding on all licensee for the retail sale of these articles paragraphs 347, 348, 349 and 350 in Chapter VI and special conditions mentioned in respective licences.