Supreme Court - Daily Orders
Dr. Harsih Kumar Khurana vs Joginder Singh . on 20 February, 2020
Bench: Chief Justice, B.R. Gavai, Surya Kant
ITEM NO.6 COURT NO.1 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 7380/2009
DR. HARSIH KUMAR KHURANA Appellant(s)
VERSUS
JOGINDER SINGH . & ORS. Respondent(s)
(ONLY EARLY HEARING APPLICATION NO. IA 125177/2019 IN C.A.
8118/2009 TO BE LISTED. )
WITH
C.A. No. 8118/2009 (XVII-A)
(FOR FOR EARLY HEARING APPLICATION ON IA 125177/2019
IA No. 125177/2019 - EARLY HEARING APPLICATION)
Date : 20-02-2020 This appeal was called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Appellant(s) Mr. Puneet Jain, Adv.
Ms. Christi Jain, Adv.
Mr. Harsh Jain, Adv.
Mr. Harshit Khanduja, Adv.
Mr. Abhinav Deshwal, Adv.
Ms. Pratibha Jain, AOR
Mr. Manan Verma, Adv.
Mr. Sushil Gupta, Adv.
Ms. Mridula Ray Bharadwaj, AOR
Mr. Atishav K. Prasad, Adv.
For Respondent(s) Ms. Kumud Lata Das, AOR
Ms. Preeti Singh, Adv.
Mr. Rajiv Sinha, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the appeals in the month of October, 2020.
Signature Not Verified Digitally signed by GULSHAN KUMAR ARORAI.A. for early hearing stands disposed of accordingly.
Date: 2020.02.20 16:32:41 IST Reason: (GULSHAN KUMAR ARORA) (INDU KUMARI POKHRIYAL) AR-CUM-PS ASSISTANT REGISTRAR