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Supreme Court - Daily Orders

Dr. Harsih Kumar Khurana vs Joginder Singh . on 20 February, 2020

Bench: Chief Justice, B.R. Gavai, Surya Kant

      ITEM NO.6                              COURT NO.1                SECTION XVII-A

                                 S U P R E M E C O U R T O F I N D I A
                                           RECORD OF PROCEEDINGS

                                      Civil Appeal    No(s).   7380/2009

      DR. HARSIH KUMAR KHURANA                                             Appellant(s)

                                                     VERSUS

      JOGINDER SINGH . & ORS.                                              Respondent(s)

      (ONLY EARLY HEARING APPLICATION NO. IA 125177/2019 IN C.A.
      8118/2009 TO BE LISTED. )

      WITH
      C.A. No. 8118/2009 (XVII-A)
      (FOR FOR EARLY HEARING APPLICATION ON IA 125177/2019
      IA No. 125177/2019 - EARLY HEARING APPLICATION)

      Date : 20-02-2020 This appeal was called on for hearing today.

      CORAM :                HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE SURYA KANT

      For Appellant(s)                 Mr.   Puneet Jain, Adv.
                                       Ms.   Christi Jain, Adv.
                                       Mr.   Harsh Jain, Adv.
                                       Mr.   Harshit Khanduja, Adv.
                                       Mr.   Abhinav Deshwal, Adv.
                                       Ms.   Pratibha Jain, AOR

                                       Mr.   Manan Verma, Adv.
                                       Mr.   Sushil Gupta, Adv.
                                       Ms.   Mridula Ray Bharadwaj, AOR
                                       Mr.   Atishav K. Prasad, Adv.

      For Respondent(s)                Ms. Kumud Lata Das, AOR
                                       Ms. Preeti Singh, Adv.
                                       Mr. Rajiv Sinha, Adv.


                         UPON hearing the counsel the Court made the following
                                                 O R D E R

List the appeals in the month of October, 2020.

Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA

I.A. for early hearing stands disposed of accordingly.

Date: 2020.02.20
16:32:41 IST
Reason:




      (GULSHAN KUMAR ARORA)                                       (INDU KUMARI POKHRIYAL)
           AR-CUM-PS                                                 ASSISTANT REGISTRAR