Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 331] [Entire Act] State of Rajasthan - Subsection Section 331(12) in Rajasthan Panchayati Raj Rules, 1996 (12)Get Annual Action plan prepared before the Gram Sabha to be held in the last quarter of financial year and forward to Panchayat Samiti for sanction by D.R.D.A.
