Surender Kumar vs . Ioc & Anr. on 14 March, 2022

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Surender Kumar Vs. IOC & Anr.

CWP No. 7853/2014

14.03.2022 Present: Ms. Shalini Thakur, Advocate, for the petitioner.

Mr. K.D. Sood, Sr. Advocate with Mr. H.R. Thakur, Advocate, for respondent No. 1.

Mr. Bhairav Gupta, Advocate, vice counsel for respondent No. 2.

List on 15.03.2022, when records of CWP No. 3723/2010 be made available for our perusal.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 14th March, 2022 (raman) ::: Downloaded on - 14/03/2022 20:15:10 :::CIS

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