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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Jharkhand - Subsection

Section 84(1)(xiv) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xiv)generate awareness among public on various aspects of the Act and the rules made thereunder specifically the existing institutional framework, rehabilitation measures, penalties, procedures for better protection of children;