Andhra Pradesh High Court - Amravati
Sri Bandaru Surya Prakash Rao vs Government Of India, on 11 July, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No.5363 of 2013 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE 11.07.2022 RC, J At request made by the learned counsel for the petitioners, post the matter after two (02) weeks.
It is brought to the notice of this Court by the learned counsel for the petitioners that he already informed the other side.
Registry is directed to print the name of Sri N.Harinath, learned Assistant Solicitor General in the place of Smt. S.Siva Kumari, learned counsel.
________ RC, J AG