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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(ii) in The Rajasthan Colonisation (Model Villager And Farms By Literates) Conditions, 1955

(ii)When Collector not to refuse a successor. - the Collector shall not refuse to approve and accept as a successor to the grant any person who undertakes in writing to be bound by and to observe all the stipulations of this statement unless the said person is in the opinion of the Collector, unfit to succeed to the grant on account of the following reasons:-