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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(2) in Gujarat Minor Mineral Concession Rules, 2010

(2)The lessee shall pay to the Government for every year of the lease, the yearly dead rent specified in Schedule - II, and if the lessee is permitted to work for more than one minor mineral in the same area, than lessee shall pay the dead rent for all the minor minerals.