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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(5)(f) in Kerala Veterinary and Animal Sciences University Act, 2010

(f)ensure that the registers of buildings, land, furniture and equipment are maintained up- to-date and that stock checking is conducted in respect of equipments and other consumable materials in all offices, laboratories, colleges and institutions maintained by the University;