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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2)(i) in Rajasthan Civil Services (Medical Attendance) Rules, 2013

(i)Claim for Travelling Allowance under these Rules shall be drawn on TA Bill form and a certificate from the Authorised Medical Attendant, as prescribed under Sub-rule (1) above should be attached with the claim.