Rajasthan High Court - Jaipur
Smt. Soni @ Pragya Wife Of Shri Anshu ... vs Anshu Singh @ Abhishek @ Toshu Son Of Shri ... on 24 November, 2021
Author: Manoj Kumar Vyas
Bench: Manoj Kumar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Revision Petition No. 1277/2021
Smt. Soni @ Pragya Wife Of Shri Anshu Singh @ Abhishek @ Toshu
D/o Shri Laxman Singh Bheshala
----Petitioner
Versus
Anshu Singh @ Abhishek @ Toshu Son Of Shri Mahendra Singh
----Respondent
Connected With
S.B. Criminal Revision Petition No. 866/2021
Anshu Singh @ Abhishek @ Toshu S/o Mahendra Singh
----Petitioner
Versus
Soni @ Pragya W/o Anshu Singh @ Abhishekh @ Toshu D/o Laxman
Singh Baisla
----Respondent
For Petitioner(s) : Mr. Anil Jain
Mr. Dushyant Jain
Mr. Udit Sapra
For Respondent(s) : Ms. Manju Joshi
HON'BLE MR. JUSTICE MANOJ KUMAR VYAS
Order
24/11/2021
S.B. Criminal Revision Petition No. 1277/2021
Learned counsel Ms. Manju Joshi accepts notice on behalf of
the respondents.
Learned counsel for petitioners has furnished copy of the
petition to learned counsel for respondents.
List again on 14.12.2021.
S.B. Criminal Revision Petition No. 866/2021 List along with connected case.
(MANOJ KUMAR VYAS),J Sunita/79-80 (Downloaded on 25/11/2021 at 09:30:51 PM) Powered by TCPDF (www.tcpdf.org)