Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 6 vs M/S Magma Design Automation India Pvt. ... on 8 March, 2019
Bench: Uday Umesh Lalit, Indu Malhotra
1
CORRECTED
ITEM NOS.18+56 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.5865/2019
(Arising out of impugned final judgment and order dated 03-07-2018
in ITA No.617/2017 passed by the High Court Of Karnataka At
Bengaluru)
PR. COMMISSIONER OF INCOME TAX 6 & ANR. Petitioner(s)
VERSUS
M/s. MAGMA DESIGN AUTOMATION INDIA PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R.; and, IA No.36441/2019-CONDONATION OF DELAY
IN FILING)
WITH
Diary No(s).5930/2019 (IV-A)
(FOR ADMISSION and I.R.; and, IA No.37604/2019-CONDONATION OF DELAY
IN FILING)
Diary No(s).5875/2019 (IV-A)
(FOR ADMISSION and I.R.; and, IA No.37444/2019-CONDONATION OF DELAY
IN FILING)
Diary No(s).5844/2019 (IV-A)
(FOR ADMISSION and I.R.; and, IA No.37589/2019-CONDONATION OF DELAY
IN FILING)
Diary No(s).5730/2019 (IV-A)
(FOR ADMISSION and I.R.; and, IA No.37812/2019-CONDONATION OF DELAY
IN FILING)
Diary No(s).5857/2019 (IV-A)
(FOR ADMISSION and I.R.; and, IA No.37710/2019-CONDONATION OF DELAY
IN FILING)
Diary No(s).5909/2019 (IV-A)
(FOR ADMISSION and I.R.; and, IA No.38047/2019-CONDONATION OF DELAY
IN FILING)
Diary No(s).5842/2019 (IV-A)
(FOR ADMISSION and I.R.; and, IA No.37327/2019-CONDONATION OF DELAY
IN FILING)
Diary No(s).4408/2019 (IV-A)
(FOR ADMISSION and I.R.; and, IA No.39739/2019-CONDONATION OF DELAY
IN FILING)
Signature Not Verified
Date : 08-03-2019 These petitions were called on for hearing today.
Digitally signed by
MUKESH KUMAR
Date: 2019.03.09
13:02:01 IST
Reason:
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
2
For Petitioner(s) Mr. Manish Pushkarna, Adv.
Mr. Chinmayee Chandra, Adv.
Mr. Satyalipsu Ray, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice, returnable on 25.03.2019.
List these matters alongwith SLP (C) No.28652/2018.
(MUKESH NASA) (SUMAN JAIN) COURT MASTER BRANCH OFFICER