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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax 6 vs M/S Magma Design Automation India Pvt. ... on 8 March, 2019

Bench: Uday Umesh Lalit, Indu Malhotra

                                                                                      1

                                                                             CORRECTED
     ITEM NOS.18+56                          COURT NO.8                 SECTION IV-A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.5865/2019

     (Arising out of impugned final judgment and order dated 03-07-2018
     in ITA No.617/2017 passed by the High Court Of Karnataka At
     Bengaluru)

     PR. COMMISSIONER OF INCOME TAX 6 & ANR.                          Petitioner(s)

                                                VERSUS

     M/s. MAGMA DESIGN AUTOMATION INDIA PVT. LTD.                     Respondent(s)

     (FOR ADMISSION and I.R.; and, IA No.36441/2019-CONDONATION OF DELAY
     IN FILING)

     WITH
     Diary No(s).5930/2019 (IV-A)
     (FOR ADMISSION and I.R.; and,            IA No.37604/2019-CONDONATION OF DELAY
     IN FILING)
     Diary No(s).5875/2019 (IV-A)
     (FOR ADMISSION and I.R.; and,            IA No.37444/2019-CONDONATION OF DELAY
     IN FILING)
     Diary No(s).5844/2019 (IV-A)
     (FOR ADMISSION and I.R.; and,            IA No.37589/2019-CONDONATION OF DELAY
     IN FILING)
     Diary No(s).5730/2019 (IV-A)
     (FOR ADMISSION and I.R.; and,            IA No.37812/2019-CONDONATION OF DELAY
     IN FILING)
     Diary No(s).5857/2019 (IV-A)
     (FOR ADMISSION and I.R.; and,            IA No.37710/2019-CONDONATION OF DELAY
     IN FILING)
     Diary No(s).5909/2019 (IV-A)
     (FOR ADMISSION and I.R.; and,            IA No.38047/2019-CONDONATION OF DELAY
     IN FILING)
     Diary No(s).5842/2019 (IV-A)
     (FOR ADMISSION and I.R.; and,            IA No.37327/2019-CONDONATION OF DELAY
     IN FILING)
     Diary No(s).4408/2019 (IV-A)
     (FOR ADMISSION and I.R.; and,            IA No.39739/2019-CONDONATION OF DELAY
     IN FILING)
Signature Not Verified


     Date : 08-03-2019 These petitions were called on for hearing today.
Digitally signed by
MUKESH KUMAR
Date: 2019.03.09
13:02:01 IST
Reason:


     CORAM :
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT
                         HON'BLE MS. JUSTICE INDU MALHOTRA
                                                                    2



For Petitioner(s)    Mr. Manish Pushkarna, Adv.
                     Mr. Chinmayee Chandra, Adv.
                     Mr. Satyalipsu Ray, Adv.
                     Mrs. Anil Katiyar, AOR

For Respondent(s)



          UPON hearing the counsel the Court made the following
                             O R D E R

Delay condoned.

Issue notice, returnable on 25.03.2019.

List these matters alongwith SLP (C) No.28652/2018.

(MUKESH NASA) (SUMAN JAIN) COURT MASTER BRANCH OFFICER