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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Rules, 1964

(2)'Collectors' means the Collector of the District in which a landowner permanently resides whether or not the whole of his estate is situate within that district;