Bombay High Court
Narendra Fukya Tadvi vs The State Of Maharashtra And Others on 20 August, 2020
Bench: Sunil P. Deshmukh, M. G. Sewlikar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD.
905 WRIT PETITION NO.5815 OF 2020
KOHINOOR EDUCATION SOCIETY AURANGABAD ARTS SCIENCE
AND COMMERCE COLLEGE KHULTABAD
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
906 WRIT PETITION NO.5823 OF 2020
KOHINOOR EDUCATION SOCIETY THROUGH ITS SECRETARY
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioner : Mr. Kazi S.S.
GP for Respondents:Mr. D.R. Kale
...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
1 Issue notice to respondents returnable on 3-09-2020.
2 Learned Govt Pleader waives notice for respondent No.1.
3 Petitioner may serve respondent No.2 by any legally acceptable private mode of service and file affidavit along with tangible proof service before the returnable date.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J. ) vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
907 WRIT PETITION NO.5809 OF 2020KARANSING VANASING PADVI A VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
908 WRIT PETITION NO.5811 OF 2020LAXMAN DILVARSING NAIK VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
909 WRIT PETITION NO.5813 OF 2020BHARAT GANPAT PADVI VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
910 WRIT PETITION NO.5821 OF 2020NARENDRA FUKYA TADVI VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Mr. Kulkarni Pramod A. AGP for Respondents:Mr. S.K. Tambe, Mr.S.M. Kendre ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
1 Issue notice to respondents returnable on 08-09-2020.
2 Learned AGP waives notice for respondents No.1 to 3.
3 Petitioner to serve rest of the respondents by any legally acceptable private mode of service and file affidavit along with tangible proof service before the returnable date.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J. ) vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
911 WRIT PETITION NO.5797 OF 2020OM SHANTI BALAKASHRAM BALGRAHA, NALDURG VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
912 WRIT PETITION NO.5807 OF 2020MAMATA MULINCE BALAKASHRAM RUN BY MANISHA SHIKSHAN PRASARAK MANDAL THROUGH SECRET VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
913 WRIT PETITION NO.5817 OF 2020VISHWASNAGAR BALAKASHRAM LATUR RUN BY VISHWASANGAR SHIKSHAN PRASARAK MANDAL THORU VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Mr. Thombre S.S. AGP for Respondents:Mr. Y.G.Gujrathi, Mr. K.N. Lokhande, Mr.S.B.Yawalkar ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
1 Issue notice to respondents returnable on 3.9.2020.
2 Learned AGP waives notice for all respondents.
3 Till next date, in case petitioners are registered under the old Act and comply with legal requirements then the respondents may not deprive petitioner of allotment of the students only on the ground that it is not registered under the new Act.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J. ) vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
914 CIVIL APPLICATION NO.5096 OF 2020 IN WP/11629/2019 RAMRAO PANDURANG PATIL AND OTHERS VERSUS THE UNION OF INDIA AND OTHERS ...
915 CIVIL APPLICATION NO.5097 OF 2020 IN WP/11688/2019 BALAJI NAGNATH EAMAKAR AND OTHERS VERSUS THE UNION OF INDIA AND OTHERS ...
916 CIVIL APPLICATION NO.5098 OF 2020 IN WP/11642/2019 ..
1053 CIVIL APPLICATION NO.5095 OF 2020 IN WP/2933/2020 BALASAHEB GANGADHAR JADHAV AND OTHERS VERSUS THE UNION OF INDIA AND OTHERS ...
Advocate for Applicants : Mr. V.D. Sapkal, Sr.Advfocate h/f Mr. Patil L.C. AGP for Respondents:Mr. K.S. Patil Advocate for Respondent No.1 :Mr. A.B. Dhongade ..
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
1 While it is being contended that the subject matter involved in the present matters is similar to one involved in writ petition no.1480 of 2019 and writ petition no.4898 of 2020 and while it being adverted to that by interim order, petitioner's interest therein have been protected.
2 Having regard to aforesaid, it would be expedient that respondent authorities may not proceed with activity of road construction to the extent of land of petitioners till returnable date.
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3 Stand over to 27.8.2020 at the request of learned AGP.
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917 WRIT PETITION NO.5790 OF 2020RADHAKRUSHAN BHIMRAO CHAVHAN AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Tope Sambhaji S. AGP for Respondents:
Advocate for Respondents :
Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
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WITH WP/5792/2020 SIRAJ ALLABAKSH QURESHI AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Mr. Tope Sambhaji S. AGP for Respondents: Mr. S.S. Dande ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
1 Issue notice to respondents returnable on 03-09-2020.
2 Learned AGP waives notice for respondents No.1 to 3.
3 Mr. S.S. Dande, learned advocate waives notice for respondent No.4.
4 Till returnable date, status-quo as on the date.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J. ) vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
919 WRIT PETITION NO.5795 OF 2020NITIN GANESH WAGHUNDE AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ..
Advocate for Petitioners : Mr. Tope Sambhaji S. AGP for Respondents:Mrs. M.A. Deshpande Advocate for respondent No.4: Mr. S.S. Dande ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
1 Learned counsel for the petitioners submits that subject matter involved in the present petition is similar to the one involved in writ petition no.5495 of 2020 and that this Court has issued notice to respondents therein granting interim relief restraining construction activities over his land.
2 Issue notice to respondents returnable on 24.08.2020.
3 Learned AGP waives service for respondents No.1 to 7 and seeks time.
4 Till the next date, construction activity increasing width of the road shall not be carried out to the extent of land ofo the petitioners.
5 Petitioner shall serve respondent No.8 privately by any legally acceptable mode and to file an affidavit with tangible proof of actual service. In case of failure to serve the respondent privately and file affidavit of service on or before the returnable date, the ad interim relief would cease to operate.
6 To be placed along with writ petition no.5495/2020.
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920 WRIT PETITION NO.5796 OF 2020KUBIRRAO NATHURAM SUKALKAR A VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Mr. Parghane Madhukar M. AGP for Respondents:Mr.A.B.Chate ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
1 Issue notice to respondents returnable on 18-09-2020.
2 Learned AGP waives notice for respondent No.1.
3 Mr. A.B. Dhongade, advocate waives notice for respondent No.3.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J. ) vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
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923 PUBLIC INTEREST LITIGATION NO.42 OF 2020 HIRALAL MAGAN CHAUDHARI VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Mr. Amit S. Savale GP for Respondents:Mr. D.R. Kale ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
1 Issue notice to respondents returnable on 03-09-2020.
2 Learned Government Pleader waives notice for respondents No.1 to 8.
3 Petitioner may serve respondent No.9 privately by any legally acceptable mode and to file an affidavit with tangible proof of actual service.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J. ) vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
924 PUBLIC INTEREST LITIGATION NO.43 OF 2020 VIJAYKANT VIKRAM MUNDE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Gade Akash D. AGP for Respondents:
Advocate for Respondents :
Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
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IN WP/4402/2020 CHANDANMAL MISHRIMAL LALWANI VERSUS THE COLLECTOR NANDURBAR AND OTHERS ...
Advocate for Petitioners : Mr. Pawar Rahul S. AGP for Respondents:Mr. S.S. Dande ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
1 Learned counsel for the petitioner purports to contend that despite order dated 19-06-2020 directing respondent - MSEDCL to decide the application filed on 16-12-2019 by petitioner within a period of three weeks on its own merits, according to the petitioner despite communication while three weeks are over, no decision has been taken.
2 In view of the same, issue simple notice to respondent No.4 returnable on 03-09-2020.
3 Petitioner additionally may serve respondents privately by any legally admissible mode and to file affidavit with tangible proof of service by the next date.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J. ) vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
926 WRIT PETITION NO.5685 OF 2020AJIT MANOHAR GHOLAP AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Sapkal Sandip R And A S Sakhare AGP for Respondents:
Advocate for Respondents :
Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On G P ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...927 WRIT PETITION NO.5798 OF 2020
PREMLATA ANANDKRISHNA MUDALIAR VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Deshpande C. Abhishek AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
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Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...928 WRIT PETITION NO.5800 OF 2020
SHAIKH AZHAR FAKIRPASHA SHAIKH VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Tungar Hrishikesh V AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...929 WRIT PETITION NO.5801 OF 2020
BEBIBAI ROHIDAS RATHOD VERSUS THE STATE OF MAHARASHTRA AND OTHERS vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
...
Advocate for Petitioner : Sandip P. Rathod AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...930 WRIT PETITION NO.5802 OF 2020
MOHD. ABDUL ALIM MOHD. ABDUL QAYUM VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Vivek J. Dhage AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
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( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...931 WRIT PETITION NO.5804 OF 2020
PRIYANKA PRASHANT DUDHMANDE AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Sandanshiv M.b.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...932 WRIT PETITION NO.5805 OF 2020
SANJAY MACHINDRANATH PATIL NIKAM VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Chinchpurkar Rupali D. AGP for Respondents: Advocate for Respondents : Advocate for Respondents :
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Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...933 WRIT PETITION NO.5808 OF 2020
RAHUL RAJENDRA BRIJNORIA AND ANOTHER VERSUS THE CITY AND INDUSTRIAL DEVELOPMENT CORPORATION CIDCOAND OTHERS ...
Advocate for Petitioners : Vikram S. Undre AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents :
No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
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SHAIKH AZHARUDDIN MAZHARUDDIN AND OTHERS VERSUS UNION OF INDIA AND OTHERS ...
Advocate for Petitioners : Sayyed Tauseef Yaseen AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Uoi No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...935 WRIT PETITION NO.5814 OF 2020
SUNIL MADHUKARRAO CHAVAN VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : P.p. More AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat ...
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CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...936 WRIT PETITION NO.5816 OF 2020
SHAIKH IRFAN SHAIKH ISAKODDIN VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Thombre S.s.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...937 WRIT PETITION NO.5819 OF 2020
ANJALI PRAKASH UGLE VERSUS vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
THE UNION OF INDIA AND OTHERS ...
Advocate for Petitioner : Nagargoje Ankush N. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...938 WRIT PETITION NO.5820 OF 2020
ATC TELECOM INFRASTRUCTURE PVT. LTD.
VERSUS THE MUNICIPAL CORPORATION ...
Advocate for Petitioner : Rahul R. Karpe AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
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( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...939 WRIT PETITION NO.5822 OF 2020
BHARATIYA ADMI JATI SEVAK SANGH VERSUS THE UNION OF INDIA AND OTHERS ...
Advocate for Petitioner : Vikram S. Undre AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...940 WRIT PETITION NO.4914 OF 2020
SAUDAGAR AGENCIES THROUGH ITS PROPRIETOR MOHD RAFI MOHD KHAJA VERSUS THE UNION OF INDIA AND OTHERS ...
Advocate for Petitioner : Talekar And Associates AGP for Respondents:
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Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp & Uoi Asg For R/1 And 2, Agp For R/3 To 5 Adv. D.v. Soman For R/2 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...941 WRIT PETITION NO.4953 OF 2020
HBP NARAYANDEV SHIKSHAN PRASARAK MANDAL, VERSUS THE STATE OF MAHRASHTRA AND OTHERS ...
Advocate for Petitioners : Ravindra V. Gore AGP for Respondents:
Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp Agp For R/1 Mahajan Surekha P. For R No. 2 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
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( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...942 WRIT PETITION NO.5165 OF 2020
DNYANGANGA SHIKSHAN PRASARAK MANDAL RANISAWARGAO THROUGH ITS PRESIDENT PANDURANG VERSUS THE UNION OF INDIA AND OTHERS ...
Advocate for Petitioners : Bora Satyajit S. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp Copy Not Served On Uoi No Caveat Adv.
A.b.dhongade For R/1agp For R/2 And 3 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...943 WRIT PETITION NO.5175 OF 2020
LATE YASHWANT BALIRAM PATIL SHIKSHAN PRASARAK MANDAL THROUGH PRESIDENT VERSUS UNION OF INDIA AND OTHERS ...
Advocate for Petitioners : Patil Vijay B. AGP for Respondents:
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Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp Copy Not Served On Uoi No Caveat Asg For R/1 And 2 Agp For R/3 To 5 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...944 WRIT PETITION NO.5246 OF 2020
DIPAK MUNJAJI KAKDE AND ANOTHER VERSUS THE STATE OF MAHARASHTRA AND ANOTHER ...
Advocate for Petitioners : Balasaheb N. Magar Patil AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On G P ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
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) ...945 WRIT PETITION NO.5499 OF 2020
HBP NARAYANDEV SHIKSHAN PRASARAK MANDAL TAKALI ANTUR THROUGH ITS JT SCRETRAY DNYA VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Barhate Ranjita R. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1, 3 & 4 Adv.
Nayana Patil H/f Adv. S. P. Mahajan For R/2 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...946 WRIT PETITION NO.5513 OF 2020
BHAUSAHEB PUNDLIK DANVE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Tope Sambhaji S. AGP for Respondents: Advocate for Respondents : Advocate for Respondents :
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 To 6 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...947 WRIT PETITION NO.5657 OF 2020
ADITYA SUBHASHCHANDRAJI SARDA VERSUS THE DIVISIONAL JOINT REGISTRA AND ANOTHER ...
Advocate for Petitioners : Salunke V.d.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On G P Agp For R/1 & 2 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.948 WRIT PETITION NO.5694 OF 2020
WITH WP/5695/2020 SANJAY KESHAVRAO DESHMUKH AND ANOTHER VERSUS THE STATE OF MAHARASHTRA AND ANOTHER ...
Advocate for Petitioners : Thombre S.s.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1(waives) Adv.
A.s. Mote For R/2 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...949 FIRST APPEAL NO.3701 OF 2019
WITH CA/4932/2020 IN FA/3701/2019 DHULE MUNICIPAL CORPORATION DHULE AND ANR VERSUS ATUL NEMICHAND DHADIWAL AND ANR ...
Advocate for Appellants : Sawant Amol S. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents :
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Pratap P. Mandlik , Caveator For R/1 Bajaj Anil S. For R/1 And 2 (consent Obtained) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...950 WRIT PETITION NO.6297 OF 2019
WITH CA/11806/2019 IN WP/6297/2019 WITH CA/2021/2020 IN WP/6297/2019 WITH WP/8202/2018 WITH WP/8378/2018 WITH CA/10142/2018 IN WP/8378/2018 WITH WP/8809/2018 BIYABANI SYED NAJEEBUDDIN VERSUS MILLENIUM INSTITUTE OF MANAGEMENT THR DIRECTOR AND OTHERS ...
Advocate for Petitioner : Dixit Sushant V. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp Agp For R/5 And 7 S.g. Karlekar For R/6 Adwant S.v. For R No. 4 R/1 To 3 Served R No. 1 Darandale Abhijit C. For R No. 2 Dharurkar Chaitanya V Forr No. 4 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...951 WRIT PETITION NO.9395 OF 2019
SHAIKH AARIF SHAIKH CHIRAG VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Dr.tawshikar Swapnil D. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp Agp For R/1 To D3 Pathan Sartajkhan H. For R No. 5 R/4 Is Deleted As Per Ord ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...952 WRIT PETITION NO.14564 OF 2019
TULSI JELLY SWEETS THRO ITS PROPRIETOR VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Bachate Pralhad D. And Adv U A Bhadgaonkar AGP for Respondents:
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp No Caveat Deve S.s. For R No. 3 And 4 Agp For R/1 No. 4 Sant Kishor C. For R No. 5 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...953 SUO MOTO (PIL) NO.5 OF 2020
THE REGISTRAR JUDICIAL HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD VERSUS THE UNION OF INDIA AND OTHERS ...
Advocate for Petitioner : Gaware Niteen V. Amicus Curie AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : A.g.p. For State Copy Served On G P & U O I Kadam S.k. For R No. 7 Kadam S.k. For R. No. 7 Gajanan Kadam For R/8 (n.o.a.) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
954 PUBLIC INTEREST LITIGATION NO.25 OF 2020 PRATIBHA SHINDE PRESIDENT LOK SANGHARSH MORCHA AND OTHERS VERSUS PRINCIPAL SECRETARY PUBLIC HEALTH DEPARTMENT AND OTHERS ...
Advocate for Petitioners : Kulkarni Ankit AGP for Respondents:
Advocate for Respondents :
Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Agp For R/1 To 10 Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
955 PUBLIC INTEREST LITIGATION NO.40 OF 2020 HARSHWARDHAN RAIBHAN JADHAV VERSUS THE STATE OF MAHARASHTRA AN ...
Advocate for Petitioner : Abhaysingh K. Bhosale AGP for Respondents:
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Respondents :
Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...956 WRIT PETITION NO.583 OF 2020
WITH WP/677/2020 BHAGWAN NARAYAN GHORPADE VERSUS NATIONAL HIGHWAY AUTHORITY OF INDIA PROJECT IMPLEMENTATION UNIT NASHIK AND ANOTHE ...
Advocate for Petitioner : Kulkarni Mukul S. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp Agp For R/2 Manorkar Deepak S For R No. 1 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...957 WRIT PETITION NO.2042 OF 2020
SAI SAKAL SHIKSHAN PRASARAK MANDAL AURANGABAD THROUGHITS PRESIDENT VERSUS PHARMACY COUNCIL OF INDIA NEW DELHI ...
Advocate for Petitioners : Bagul D.s.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Uoi Deshpande Sanjeev B. For R No. 1 S.b.
Deshpande For R/sole ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...958 WRIT PETITION NO.2185 OF 2020
WITH WP/5511/2020 WITH WP/5519/2020 PRAKASH TANAJI GUNDRE AND OTHERS VERSUS THE UNION OF INDIA AND OTHERS ...
Advocate for Petitioners : Sabnis Ameya N AGP for Respondents:
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp Copy Served On Uoi Deshpande Sanjeev B. For R No. 1 And 9 Agp For R/2, 3, 7 To 10 Talhar Ajay G. For R No. 1 To 9 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...959 WRIT PETITION NO.3228 OF 2020
NILESH RAOSAHEB TAGAD AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Munde Sandeep D. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp Agp For R/1 And 2 R/3 Served ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...960 WRIT PETITION NO.3433 OF 2020
SHAIKH SHAHEJAD SHAIKH YUSUF VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Munde Sandeep D. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On G P Agp For R/1 To 3 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...961 WRIT PETITION NO.4751 OF 2020
RAJESH SAHEBRAO PATIL VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Suryawanshi Kamlakar J.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents :
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Respondents : No Caveat Agp For R/1 And 2 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...962 WRIT PETITION NO.4758 OF 2020
URMILA GOVIND GURUKHUDE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Murkute J.m.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Agp For R/1 Copy Not Served On Gp No Caveat Adv.
A.b.dhongade For R/3 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.963 WRIT PETITION NO.4759 OF 2020
BHAGWAN SADASHIV MURUMKAR VERSUS THE STATE OF MAHARASHTRA AN ...
Advocate for Petitioner : More Abhijit S. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp Agp For R/1 To 3 (waives)zaware Suvarna M For R No. 4 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...964 WRIT PETITION NO.4777 OF 2020
MAHARASHTRA STATE MUNICIPAL COUNCIL EMPLOYEES AND CADRE EMPLOYEES UNION THROUGH I VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Deshpande Amit S. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : A.g.p. For R/1 To 3 Copy Not Served On Gp No Caveat vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...965 WRIT PETITION NO.4866 OF 2020
BHASKAR NANASAHEB BHAGAT AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Nitin V. Gaware AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp Gujar Vivekanand V. For R No. 2, 3 And 4 Agp For R/1 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...966 WRIT PETITION NO.4896 OF 2020
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
RAGHUNATH NAMDEO ANDHALE VERSUS SOIL AND WATER CONSERVATION DEPARTMENT AND OTHERS ...
Advocate for Petitioners : Thorat Mohanish V AGP for Respondents:
Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : No Caveat Agp For R/1 To 3 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...967 WRIT PETITION NO.4898 OF 2020
WITH WP/5582/2020 SANJAY RAMRAO DESHMUKH AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Kadam Vikram S. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 To 4 Adv. G. K. Naik-thigale For R/3 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...968 WRIT PETITION NO.4906 OF 2020
WITH WP/4908/2020 WITH WP/4909/2020 WITH WP/4919/2020 WITH WP/5183/2020 NAGOAN EDUCATION SOCIETYS GANGAMAI INSTITUE OF PHARMACY NAGAON VERSUS THE PHARMACY COUNCIL OF INDIA THROUGH ITS REGISTRAR ...
Advocate for Petitioner : Hon Ashwin V. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Asgi For R/sole ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...969 WRIT PETITION NO.4917 OF 2020
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
MARATHWADA USATOD KAMGAAR VIKAS MANDAL VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Mahajan Surekha P. And Ravi R. Bangar AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp Agp For R/ 1 To 4 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...970 WRIT PETITION NO.4924 OF 2020
BHARAT EDUCATION AND SOCIAL WELFARE SOCIETY AND ANOTHER VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Ranjita R. Barhate AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp Agp For R/ 1,3 And 4 Surekha Mahajan For R No. 02 ...
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...971 WRIT PETITION NO.4932 OF 2020
SMT VASUDHA NAMDEVRAO KANADE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Talekar And Associates AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp Agp For R/1 Adv. Sachin S. Deshmukh For R/2 To 4 S.g. Jadhavar For R/5 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...972 WRIT PETITION NO.4934 OF 2020
WITH CA/5009/2020 IN WP/4934/2020 vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
AGRICULTURAL PRODUCE MARKET COMMITTEE BEED THRU CHAIRMAN DINKAR BALWANTRAO KADAM VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Thombre S.s.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Agp For Respondents Agp For R/1 To 3 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...973 WRIT PETITION NO.4941 OF 2020
WITH WP/4784/2020 WITH WP/4944/2020 WITH WP/5517/2020 VIJAY ANKUSHRAO GHODKE AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Amol B Chalak AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp Rajesh Mewara For R/5 To 7, 10 To 13 D.a. Madke For R/8 And 9 Agp For R/1 To 3, Chate V ...
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...974 WRIT PETITION NO.4951 OF 2020
TEJASWANI RAMCHANDRA MARAKWAD VERSUS SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE AND OTHERS ...
Advocate for Petitioners : Mahesh Deshmukh AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents :
Agp For R/1 And 2 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...975 WRIT PETITION NO.4952 OF 2020
NAGNATH DHONDBARAO DESHMUKH AND ANOTHER vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
VERSUS THE MAHARASHTRA STATE BOARD OF WAKF AND OTHERS ...
Advocate for Petitioners : Ravindra V. Gore AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp Agp For For R/3 And 4 Adv. N. E. Deshmukh For R/1 & 2 (noa Thruou Email) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...976 WRIT PETITION NO.4974 OF 2020
KESHAV DATTATRAYA GAVHANE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Aashish T. Jadhavar AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 R.r. Bangar For R/4. Adv. A.s. Reddy For R/2 & ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...977 WRIT PETITION NO.4976 OF 2020
RAJENDRA NARAYAN PATIL VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Satyajit S Bora AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Joshi Sarang P For Respondent No. 6 Agp For R/1 To 3 R No 5 Waramaa B.r. For R No. ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...978 WRIT PETITION NO.4977 OF 2020
PRASHANT PRABHU KOKANE VERSUS vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
THE STATE OF MAHARASHTRA AND ORS ...
Advocate for Petitioner : Patil N.p. Jamalpurkar AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp Caveat Filed By Adv Rakhunde Pravin B (and Order Date Differs) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...979 WRIT PETITION NO.5011 OF 2020
KAVITA RAJENDRA JADHAV VERSUS MAHARASHTRA UNIVERSITY OF HEALTH SCIENCE AND OTHERS ...
Advocate for Petitioner : Sagar S. Phatale AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat K.c. Sant For R/1 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...980 WRIT PETITION NO.5016 OF 2020
LAXMAN GOVIND AMRUTWAR VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Patil Indrale Anand V. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 P.d. Bachate For R/3 P.k. Lakhotiya For R/2 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...981 WRIT PETITION NO.5049 OF 2020
MAHIPATI GANPATI PALKAR VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Bachate Pralhad D. And A D Khot vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Kadam S.k. For R No. 2 And 3 Copy Not Served On Gp No Caveat Agp For R/1 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...982 WRIT PETITION NO.5074 OF 2020
SANJAY BHASU CHAVAN AND ANOTHER VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Ajinkya S. Reddy AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp No Caveat Agp For R/1 To 3 Adv. P. V. Barde For R/8 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...983 WRIT PETITION NO.5087 OF 2020
NUTAN VIDYALAYA SHIKSHAN SANSTHA THROUGH ITS SECRETARYA ND ANOTHER VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Panpatte V.s.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 To 3 R/4 Appeared In Person ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...984 WRIT PETITION NO.5141 OF 2020
STUDENT ACADEMIC EDUCATION SOCIETY, VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Atul M. Karad AGP for Respondents:
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 And 2 R/3 Served ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...985 WRIT PETITION NO.5164 OF 2020
WITH CA/4630/2020 IN WP/5164/2020 WITH CA/4628/2020 IN WP/5164/2020 WITH CA/4812/2020 IN WP/5164/2020 WITH CA/4811/2020 IN WP/5164/2020 RADHAKISAN DEORAO PATHADE AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Thombre S.s.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 To 3 M. S. Karad For R/4.
...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...986 WRIT PETITION NO.5166 OF 2020
HARIOM GANPATRAO HAWRGE VERSUS THE UNION OF INDIA AND OTHERS ...
Advocate for Petitioner : Khot Abhinay Dilip AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Uoi No Caveat Agp For R/1 To 3 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...987 WRIT PETITION NO.5174 OF 2020
JIJABAI NAANATH GAIKWAD VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Pokale Dnyaneshwar B. AGP for Respondents:
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...988 WRIT PETITION NO.5177 OF 2020
VISHAL VASANTRAO SANAP AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Sayyed Tauseef Yaseen AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 To 4 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
...989 WRIT PETITION NO.5179 OF 2020
SHUBHAM KISHOR THAKUR VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Yeramwar Sushant C. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Agp For Respondent/state Adv. Mahesh Deshmukh For R/3 Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...990 WRIT PETITION NO.5180 OF 2020
LOBHAJI MAHADU REWALE AND ANOTHER VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Ghatol Patil Shahaji B. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents :
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Kadam S.k. Copy Not Served On Gp No Caveat Agp For R/1 To 5 S.k. Kadam For R/6 And 7 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...991 WRIT PETITION NO.5182 OF 2020
SAHEBRAO VENKATRAO PUYAD VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Shinde Dhananjay M. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat A.g.p. For R/1 To 3 Adv. S.b.
Pulkundwar For R/4 To 7 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.992 WRIT PETITION NO.5184 OF 2020
VILAS VITTHALRAO BHUSARE AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Undre Vikram S AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Agp For R/1 To 3 Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...993 WRIT PETITION NO.5228 OF 2020
WITH WP/5034/2020 MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED THROUGH ITS GENERAL MA VERSUS RAMESH LIMBRAJ GHOLVE AND ANOTHER ...
Advocate for Petitioner : Malte Uday S. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp Adv. S.s. Jadhavar For R/1 (waives) Agp For vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
R/2 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...994 WRIT PETITION NO.5232 OF 2020
SUNANDA RAMBHAU AADKITE AND ANOTHER VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : K.j. Suryawanshi AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On G P Agp For R/1 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...995 WRIT PETITION NO.5233 OF 2020
WITH WP/5588/2020 WITH WP/5591/2020 WITH WP/5592/2020 vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
WITH WP/5595/2020 PRALHAD KHANDU UGALE VERSUS THE UNION OF INDIA AND OTHERS ...
Advocate for Petitioners : Prashant D. Suryawanshi AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On G P & U O I Adv. Bangar For R/1, A.g.p. For R/2 To 7 Adv. U.s. More For R/8 (v ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...996 WRIT PETITION NO.5234 OF 2020
KAILAS BABAN GAIKWAD AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Mukul S. Kulkarni AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On G P Agp For R/1 To 3 (waives) ...
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...997 WRIT PETITION NO.5242 OF 2020
BHAUSAHEB MURLIDHAR GONDKAR AND ANOTHER VERSUS SAHAJWANI HOTELS AND INQUEST PVT LTD., AND OTHERS ...
Advocate for Petitioners : Nagarkar Avinash M AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On G P ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...998 WRIT PETITION NO.5249 OF 2020
WITH WP/5251/2020 WITH CA/4937/2020 IN WP/5251/2020 SANJAY DHONDIBA GORDE vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Ambetkar Arvind G AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : S.t. Shelke For R 10,11 Shinde Balaji S. Not Made Party Agp For R/1 To 9 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...999 WRIT PETITION NO.5404 OF 2020
SHAILASH HULAPA PAPULWAR VERSUS DEPUTY DIRECTOR RESEARCH AND MEMBER SECRETARY, ...
Advocate for Petitioner : Thorat Chandrakant R. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : No Caveat Agp For R/1 And 2 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1000 WRIT PETITION NO.5406 OF 2020 RANJEET ALIAS RANJIT ASHOK RAUT VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Boinwad Omgashad B. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1001 WRIT PETITION NO.5407 OF 2020 MAROTI SAMBHAJI RANGWAD VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Boinwad Omgashad B. vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1002 WRIT PETITION NO.5408 OF 2020 JAMIA ISLAMIA ISHAATUL ULOOM VERSUS THE STATE OF MAHARASHTRA AND ANOTHER ...
Advocate for Petitioner : Ambetkar Arvind G AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 Sachin Deshmukh For R/2 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1003 WRIT PETITION NO.5409 OF 2020 SHAIKH RAFIQ SHAIKH CHAND VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Irale Patil D.r.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1004 WRIT PETITION NO.5410 OF 2020 KARTARSING KASHIRAM SABLE VERSUS THE STATE OF MAHARASHTRA AN ...
Advocate for Petitioner : Bayas Anandsingh AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents :
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Respondents : Copy Served On Gp Agp For R/1 To 3 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1005 WRIT PETITION NO.5411 OF 2020 LOKMATA AHILYADEVI HOLKAR EDUCATION AND SOCIAL INSTITUTES SUVIDHA NURSING SCHOOL VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Jadhav Chandrakant A AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 And 2 M.d.
Narwadkar For R/3 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
1006 WRIT PETITION NO.5416 OF 2020 RAVIKIRAN ATMARAM THAKUR VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Yeramwar Sushant C. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp No Caveat Agp For R/1 And 2 R/3 Served ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1007 WRIT PETITION NO.5417 OF 2020 BALAJI ATMARAM THAKUR VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Yeramwar Sushant C. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Adwant S.v. For R No. 3 Copy Not Served On Gp No Caveat Agp For R/1 And 2 R/3 Served vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1008 WRIT PETITION NO.5420 OF 2020 DHONDIBA NARAYAN SHINDE AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Vikram S. Kadam AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 To 4 Agp For R/1 To 4 G.k. Naik Thigle For R/3 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1009 WRIT PETITION NO.5422 OF 2020 vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
SAKAHARI KRISHNAJI KHEDKAR AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Temak Rahul B. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp No Caveat Agp For R/1 To 3 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1010 WRIT PETITION NO.5423 OF 2020 GANESH DATTATRAYA THAKUR VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Shirrurkar K T AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp No Caveat Agp For R/1 To 3 (waives)d.p.
Bakshi For R/4 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1011 WRIT PETITION NO.5425 OF 2020 HARSHITA RAJENDRA DEORE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Shirrurkar K T AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 To 4 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1012 WRIT PETITION NO.5492 OF 2020 SAMSUDDIN SHAIKH HUSAIN THROUGH LRS NIJAMUDDIN SHAIKHSAMSUDDIN AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
...
Advocate for Petitioners : Talhar Ajay G. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1013 WRIT PETITION NO.5494 OF 2020 TUKARAM SONYABAPU SHENDE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Sable Bhagwan R. And Chandrakant Gore AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp No Caveat Agp For R/1 To 3 (waives)adv.
P.g. Tambade For R/4 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1014 WRIT PETITION NO.5497 OF 2020 VITTHAL MAROTI MAGAR VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Chondhekar Balaji S. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat 9 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1015 WRIT PETITION NO.5500 OF 2020 MATOSHRI BALAKASHRA CHINCHOLI ANTUR RUN BY SEVADAS SHIKSHAN PRASARAK MANDAL THROU VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Thombre S.s.
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 To 3 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1016 WRIT PETITION NO.5502 OF 2020 RAJENDRA MADANLAL ZAWAR VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Patil Jitendra V AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 And 2 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
) ...
1017 WRIT PETITION NO.5503 OF 2020 SANTOSH KISAN GAIKWAD VERSUS INDIAN OIL CORPORATION LTD THROUGH ITS MANAGER ...
Advocate for Petitioner : Gholap A M AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Adv. A.p. Bhandari For R/1 And 2 (v.p.) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1018 WRIT PETITION NO.5512 OF 2020 PANJAB GOVINDRAO MORE AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Kadam Vikram S. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents :
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 To 4 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1019 WRIT PETITION NO.5514 OF 2020 KACHARU BHASKAR LANDGE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : M.b. Sadanshiv AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1020 WRIT PETITION NO.5552 OF 2020 vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
ISHWAR BHAVILAL BAVISKAR VERSUS THE STATE OF MAHARASHTRA AND ANOTHER ...
Advocate for Petitioner : Pratap V. Jadhavar AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp Agp For R/1 And 2(waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1021 WRIT PETITION NO.5571 OF 2020 GOPAL RAMNARAYAN KASAT AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Jitendra V. Patil AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On G P ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1022 WRIT PETITION NO.5572 OF 2020 MAGAS SAMAJ SEVA MANDAL DEVTALA SANCHLIT LATE JAYSINGRAO CHAVAN BAL SEVA SADAN AN VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Patil N.p. Jamalpurkar AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Agp For Respondent - State ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1023 WRIT PETITION NO.5575 OF 2020 UDAYKUMAR SHRIDAR VITANKAR VERSUS THE STATE OF MAHARASHTRA AND OTHERS vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
...
Advocate for Petitioner : Ameya N. Sabnis AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Shelke Shivaji T. For R No. 2 Copy Not Served On Gp No Caveat R/2 To 4 Served ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1024 WRIT PETITION NO.5577 OF 2020 VASUDEO GANGARAM KOLI VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Yeramwar Sushant C. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 R/2 And 3 Served.
...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1025 WRIT PETITION NO.5586 OF 2020 PANDIT CHATRU SONAWANE VERSUS THE STATE OF MAHARASHTRA AND ANOTHER ...
Advocate for Petitioners : Yeramwar Sushant C. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Kshirsagar Hemraj P. For R No. 2 Kshirsagar Hemraj P. For R No. 2 Copy Served On Gp Or R No. 2 Agp For R/1 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1026 WRIT PETITION NO.5587 OF 2020 ARVIND SHAMRAO MAGARE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Phatale Sagar S vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
AGP for Respondents:
Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp No Caveat Agp For R/1 To 3 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1027 WRIT PETITION NO.5589 OF 2020 GRAM PANCHAYAT, EKURKA AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Salunke Mayur V AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 And 2(waives)adv. R.d. Raut For R/3 (v.p.) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1028 WRIT PETITION NO.5613 OF 2020 CHANDRAKANT NARAYANRAO TANDALE VERSUS THE STATE OF MAHARASHTRA AND ANOTHER ...
Advocate for Petitioners : B K Jadhav And Yogesh B Bolkar AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp No Caveat Agp For R/1 And 2(waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1029 WRIT PETITION NO.5614 OF 2020 VINOD BARKU BORHADE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Shelke Shivaji T. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents :
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Respondents : Copy Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1030 WRIT PETITION NO.5618 OF 2020 KAILAS TRIMBAK BHALEKAR VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Nitin K. Chaudhari AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 To 4 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1031 WRIT PETITION NO.5621 OF 2020 vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
AAISHWARYA SAMBHAJI THAKUR VERSUS THE STATE OF MAHARASHTRA AND ANOTHER ...
Advocate for Petitioner : Yeramwar Sushant C. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 And 2 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1032 WRIT PETITION NO.5622 OF 2020 NIVRUTTI DARYABHAN WANKHEDE AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Maniyar Irfan D AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Agp For Respondent/state Copy Not Served On Gp No Caveat Agp For R/1 To 3 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1033 WRIT PETITION NO.5623 OF 2020 MALKHANSING MANGALSINGH SABLE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Phatale Sagar S AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 To 4 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1034 WRIT PETITION NO.5624 OF 2020 POPAT BHAGWAT WANI VERSUS THE STATE OF MAHARASHTRA AND ANOTHER vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
...
Advocate for Petitioner : Sachin S. Deshmukh AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 To 4 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1035 WRIT PETITION NO.5637 OF 2020 PANDURANG BHASKAR TAWADE VERSUS THE STATE OF MAHARASHTRA AND ANOTHER ...
Advocate for Petitioners : Yeramwar Sushant C. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Kshirsagar Hemraj P. For R No. 2 Kshirsagar Hemraj P. For R No. 2 Copy Not Served On G P Or R No. 2 Agp For R/1 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1036 WRIT PETITION NO.5638 OF 2020 PRAMOD RAMA KOLI VERSUS THE STATE OF MAHARASHTRA AND ANOTHER ...
Advocate for Petitioner : Yeramwar Sushant C. AGP for Respondents:
Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Kshirsagar Hemraj P. For Respondent Kshirsagar Hemraj P. For R No. 2 Copy Not Served On G P Or R No. 2 Agp For R/1 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1037 WRIT PETITION NO.5641 OF 2020 MASEERA PRAVIN MOHD. ASHAQUE AND ANOTHER VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Golegaonkar Madhur A. AGP for Respondents:
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On G P No Caveat Agp For R/1 To 3 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1038 WRIT PETITION NO.5652 OF 2020 RAHUL RAMBHAU THOSARE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Jadhavar Santosh S. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On G P Agp For R/1 And 2 Adv. Pradeep G. Tambade For R/3 And 4 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
) ...
1039 WRIT PETITION NO.5653 OF 2020 GANGADHAR GAYABHU SAPKALE AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Yeramwar Sushant C. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On G P Agp For R/1 To 3 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1040 WRIT PETITION NO.5654 OF 2020 RAVAN ZULAL KOLI VERSUS THE STATE OF MAHARASHTRA AND ANOTHER ...
Advocate for Petitioner : Sushant C. Yeramwar AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents :
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Kshirsagar Hemraj P. For R No. 2 Kshirsagar Hemraj P. For R No. 2 Copy Not Served On G P Agp For R/1 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1041 WRIT PETITION NO.5666 OF 2020 SHIVAJI FAKIRA THAKRE VERSUS THE STATE OF MAHARASHTRA AND ANOTHER ...
Advocate for Petitioner : Shelke Avishkar S. AGP for Respondents:
Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On G P Agp For R/1 V.s. Choudhari For R/2 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1042 WRIT PETITION NO.5667 OF 2020 vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
SAVITRIBAI PHULE MAHILA VIKAS PRTISTHAN, VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Jadhavar Santosh S. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On G P Agp For R/1 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1043 WRIT PETITION NO.5672 OF 2020 NATIONAL FEDERATION OF FARMERS PROCUREMENT PROCESSINGAND RETAILING CO OPERATIVES VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Rutej R Pimpalkhute AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : A.g.p. For State Copy Not Served On G P S.s. Tombre For R/1 And 2 ...
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1044 WRIT PETITION NO.5674 OF 2020 SURESH RAMESH BHOR VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Deshpande Milind K. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Patil Vaibhav R. For R No. 2 And 3 Copy Served On Gp ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1045 WRIT PETITION NO.5696 OF 2020 M/S SUNDAR AGRO INDUSTRIES THROUGH ITS PROPRIETOR MADANKUMAR DIGAMBAR SURYAWANSHI vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
VERSUS UNION BANK OF INDIA THROUGH AUTHORISED OFFICER AND ANOTHER ...
Advocate for Petitioner : Deokate Mayur G. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents :
No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1046 WRIT PETITION NO.5741 OF 2020 SHRIRAM SHIVAJI VEER AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND ANOTHER ...
Advocate for Petitioners : Thombre S.s.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 Adv. A.s. Mote For R/2 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1047 WRIT PETITION NO.5762 OF 2020 GOPAL NARAYAN SANGALE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Tope Sambhaji S. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 To 6 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1048 WRIT PETITION NO.5772 OF 2020 OM BALABHAU JAGTAP VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Petitioner : Amar D. Soman AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 (waives) Adv.
M.n. Nawandar For R/2 & 3 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1049 CIVIL APPLICATION NO.8160 OF 2018 IN FAST/16612/2018 WITH CA/8161/2018 IN FAST/16612/2018 THE EXECUTIVE ENGINEER, LATUR MINOR IRRI. DIV. LATUR THE SATISH M BEDRE SUB DIV.
VERSUS SHRINIWAS HANUMANDAS BHARGAV (DIED) THR LRS BRIJLAL AND ORS ...
Advocate for Applicant : Arora Shyam AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Sontakke Gajanan K And Pg. Sontakke (patil) For R/1 To 7(r/2 To 7 Are ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1050 CIVIL APPLICATION NO.4241 OF 2020 IN FA/57/2015 WITH CA/4667/2020 IN FA/57/2015 HAMID ALI KHAN MAHIBOOB ALI KHAN, DIED THR. L.RS.
MAIMUNA BANU AND ORS VERSUS THE STATE OF MAH THR. COLLECTOR, LATUR AND ORS ...
Advocate for Applicants : Y M Khan AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On G.p.
...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1051 CIVIL APPLICATION NO.4411 OF 2020 IN WP/4857/2020 KAILAS PRALHADRAO PAWAR vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Applicant : Patil Vijay B. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp N.t. Tribhuwan For R/4 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1052 CIVIL APPLICATION NO.5019 OF 2020 IN FAST/37265/2019 WITH CA/5020/2020 IN FAST/37265/2019 WITH CA/5021/2020 IN FAST/37317/2019 WITH CA/5022/2020 IN FAST/37317/2019 WITH CA/5023/2020 IN FAST/37272/2019 WITH CA/5024/2020 IN FAST/37272/2019 WITH CA/5025/2020 IN FAST/37293/2019 WITH CA/5026/2020 IN FAST/37293/2019 WITH CA/5027/2020 IN FAST/37311/2019 WITH CA/5028/2020 IN FAST/37311/2019 WITH CA/5029/2020 IN FAST/37299/2019 WITH CA/5030/2020 IN FAST/37299/2019 WITH CA/5031/2020 IN FAST/37288/2019 WITH CA/5032/2020 IN FAST/37288/2019 WITH CA/5033/2020 IN FAST/37305/2019 WITH CA/5034/2020 IN FAST/37305/2019 WITH CA/5035/2020 IN FAST/37279/2019 WITH CA/5036/2020 IN FAST/37279/2019 THE EX. ENGINEER, MINOR IRRIGATION DIVISION, JALGAON AND ORS VERSUS MANDABAI BHAURAO CHAUDHARI vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
...
Advocate for Applicants : Dhongade Suresh D. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents :
No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1054 CIVIL APPLICATION NO.5099 OF 2020 IN WP/4922/2020 WITH WP/4922/2020 WITH WP/4929/2020 ASHOK KACHARU KHAJEKAR VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Applicant : Dhorde V R AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp For R-1 To 3 Copy Not Served On Adv M ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1055 CIVIL APPLICATION NO.5100 OF 2020 IN WP/2338/2020 GANESH GOODS TRANSPORT COMPANY THRO ITS PROPRIETOR VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Applicant : Dhorde V R AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1056 CIVIL APPLICATION NO.5101 OF 2020 IN WP/5818/2020 JAYDEEP GIRIDHAR AASNE AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Applicants : Kale Ajeet B. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1057 WRIT PETITION NO.6882 OF 2018 WITH WP/6888/2018 WITH WP/6893/2018 WITH CA/11050/2018 IN WP/6893/2018 WITH CA/8753/2019 IN WP/6893/2018 SAMARPAN SHIKHARCHAND JAIN AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Petitioners : Brahme Shailesh P. And R. S. Devdhe AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On G.p. No Caveat Agp For R/1 And 2 R/5 And 6 Served. Waramaa B.r. For R No. 5 No. 3 Adv S P Brahme For R/1 To5 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1058 REVIEW APPLICATION (CIVIL) NO.133 OF 2020 WITH CA/15111/2018 IN WP/12295/2018 ARUNA SHIVRAJ ANUMULA ALIAS VERSUS THE STATE OF MAHARASHTRA AN ...
Advocate for Applicant : Syed G R AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp For Stapetitioner In Wp ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1059 REVIEW APPLICATION (CIVIL) NO.134 OF 2020 HUMAN MULTIPURPOSE DEVELOPM VERSUS THE STATE OF MAHARASHTRA AN ...
Advocate for Applicant : Vaidya Prasad B. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1060 CONT. PETITION NO.248 OF 2020 IN WP/368/2020 RAJENDRA SAMPAT THOKAL VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Ambetkar Arvind G vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents :No Caveat Shelke Shivaji T. For R No. 3
...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1061 CONT. PETITION NO.250 OF 2020 IN WP/2729/2020 CHINTAMAN RAMKRUSHNA WAGH VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Gavhad Dhananjay R. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1062 CONT. PETITION NO.255 OF 2020 SHAIKH JAMEEL SHAIKH NIZAM VERSUS UTTRESHWAR GUTTE AND OTHERS ...
Advocate for Petitioner : Sayyed Tauseef Yaseen AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents :
...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1063 CONT. PETITION NO.256 OF 2020 IN WP/4130/2018 KALPANA VALMIK SHIRSATH VERSUS THE STATE OF MAHARASHTRA AND ANOTHERS ...
Advocate for Petitioner : Ambetkar Arvind G AGP for Respondents: Advocate for Respondents : Advocate for Respondents :
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Respondents : Advocate for Respondents :Shelke Shivaji T. For R No. 2
...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1064 CIVIL APPLICATION NO.1157 OF 2020 IN WP/11731/2018 WITH WP/11719/2018 WITH WP/11740/2018 SOURABH BABU BASAPURE THROUGH FATHER BABU PUNDLIK BASAPURE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Applicant : Hon Ashwin V. And Jadhav Chandrakant A AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp For R-1 And 2 Copy Not Served On Adv V Copy Not Served On Adv V ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1065 CIVIL APPLICATION NO.3504 OF 2020 VIJAYA AMRUTRAO BORSE THROUGH GPA AMRUTRAO PANDURANG VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Applicants : Tambe Rahul A. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1066 CIVIL APPLICATION NO.3583 OF 2020 IN WP/1656/2020 DNYANESHAR NIVRUTTI TALPADE VERSUS HIRAMAN CHINDHU TAYADE AND OTHERS ...
Advocate for Applicant : Deshmukh Bhausaheb S AGP for Respondents:
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp Copy Not Served On Adv S C Yeramwar For Petr In Wp ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1067 WRIT PETITION NO.3775 OF 2020 WITH WP/772/2020 TUKARAM SAYAJI SAPKAL VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Chaudhari Deepak D And R. B. More AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp Agp For R/1 And 2 Nangare Prashant R. For R No. 3 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1068 WRIT PETITION NO.4083 OF 2020 WITH WP/5004/2019 WITH WP/8021/2019 WITH CA/11350/2019 IN WP/8021/2019 THE ADARSHA EDUCATION SOCIETY, THROUGH ITS VICE PRESIDENT SHAIKH MOHAMMAD SALEEM VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Nagargoje Ankush N. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp Deshpande Ajay S. For R No. 05 Agp For R/1 To 3 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1069 CIVIL APPLICATION NO.4349 OF 2020 IN WP/540/2017 WITH CA/4629/2020 IN WP/540/2017 THE MUNICIPAL COUNCIL BHOKAR THROUGH ITS CHIEF OFFICER VERSUS vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Applicant : Shinde Ram S. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Agp For State Adv V R Dhorde For R-4 And 5 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1070 CIVIL APPLICATION NO.4412 OF 2020 IN WP/3163/2020 RAJA BASHUMIYA MANIUYAR AND ANOTHER VERSUS PARMANAND SHANKARLAL JOSHI AND OTHERS ...
Advocate for Applicants : Kazi S.s.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : S.v. Natu For Petitioner In W.p Copy Not Served S.b. Deshpande For R/1 Ins.p. Urgunde For R/4 Cave ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1071 CIVIL APPLICATION NO.4527 OF 2020 IN PIL/97/2018 WITH PIL/138/2016 WITH CA/4575/2018 IN PIL/ 138/2016 WITH PIL/96/2018 WITH PIL/99/2018 WITH CP/270/2018 IN PIL/32/2018 WITH CA/10613/2018 IN CP/270/2018 WITH WP/2488/2018 WITH WP/4280/2018 WITH CA/7033/2018 IN WP/4280/2018 WITH CA/10614/2018 IN WP/4280/2018 NIMISHA VILAS BORSE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Applicant : Wagh Mukulanand R. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Agp For R-1, 4, 5, 8 And 9 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1072 CIVIL APPLICATION NO.4529 OF 2020 vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
IN WP/11349/2019 ANIL SOMA THAKUR VERSUS THE STATE OF MAHRASHTRA AND OTHERS ...
Advocate for Applicant : Yeramwar Sushant C. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp For R-1 And 2 Copy Not Served On Adv A ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1073 CIVIL APPLICATION NO.4546 OF 2020 IN WP/8304/2019 SHAIKH AFSAR NAWABODDIN VERSUS THE UNION OF INDIA AND OTHERS ...
Advocate for Applicant : Sayyed Tauseef Yaseen AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Agp For R-2, 3 And 5 Copy Not Served On vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Asg Fo ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1074 CIVIL APPLICATION NO.4547 OF 2020 IN WP/4801/2019 PRITI MADHAVSINGH BUNDELE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Applicant : Kulkarni Pramod A. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Agp For R-1 To 4 Copy Not Served On Adv U ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
1075 CIVIL APPLICATION NO.4548 OF 2020 IN WP/4794/2019 UJWALA SUKHDEO ZOTE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Applicant : Kulkarni Pramod A. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Agp For R-1 To 4 Copy Not Served On Adv U ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1076 CIVIL APPLICATION NO.4578 OF 2020 IN WP/6011/2017 PRASAD RAJENNA JANGILWAD VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Applicant : Jadhav Vivek U. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents :
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Copy Not Served On Gp ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1077 CIVIL APPLICATION NO.4579 OF 2020 IN PIL/120/2019 WITH CA/13038/2019 IN PIL/120/2019 WITH CP/246/2020 IN PIL/120/2019 WITH CA/4406/2020 IN PIL/120/2019 WITH CA/4407/2020 IN PIL/120/2019 WITH CA/4409/2020 IN PIL/120/2019 WITH CA/4415/2020 IN PIL/120/2019 WITH CA/4453/2020 IN PIL/120/2019 WITH CA/4454/2020 IN PIL/120/2019 WITH CA/4485/2020 IN PIL/120/2019 WITH CA/4486/2020 IN PIL/120/2019 UTTAMRAO RAMBHAJI SHELKE VERSUS THE STATE OF MAHRASHTRA AND OTHERS ...
Advocate for Applicant : Talekar S.b. And Kiran M Nagarkar AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp Amol Chalak H/f Avinash S. Khedkar For Sthan) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1078 CIVIL APPLICATION NO.4627 OF 2020 IN FA/3569/2019 WITH CA/11716/2019 IN FA/3569/2019 LAXMAN ABA GAIKWAD (DIED) THR LRS GANGADHAR AND ORS VERSUS THE ADMINISTRATOR, CIDCO OF MAHARASHTRA (CIDCO), DUYOG BHAVAN, AURANGABAD AND ORS ...
Advocate for Applicants : Kale Gopal D. AGP for Respondents:
Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On A. S. Bajaj For R/1 & G. P. For R/2 Copy Not Served ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1079 CIVIL APPLICATION NO.4740 OF 2020 IN WP/1966/2020 YOGINI BATHUWEL PARKHE VERSUS THE STATE OF MAHARASHTRA AND OTHERS vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
...
Advocate for Applicant : Brahme Shailesh P. And Devdhe Raj S AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1080 CIVIL APPLICATION NO.4741 OF 2020 IN WP/14312/2019 SHRIPAD BHARGAVRAM BHOPI VERSUS EX OFFICIO PRESIDENT AND EX OFFICIO DISTRICT JUDGE OFRENUKA DEVI SANSTHAN MAHUR ...
Advocate for Applicant : Sant Kishor C. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp Copy Not Served On Adv L V Sangit For R-6 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1081 WRIT PETITION NO.4773 OF 2020 MANIKRAO SAHEBRAO KAWCHAT AND ANOTHER VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Chavan Sudhir K. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 To 6 And 8 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1082 WRIT PETITION NO.4823 OF 2020 SARIKA NAGORAO KULKARNI VERSUS THE STATE OF MAHARASHTRA AN ...
Advocate for Petitioner : Vishnu B. Madan AGP for Respondents:
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Respondents :
Advocate for Respondents :
Advocate for Respondents :
Advocate for Respondents :
Copy Not Served On Gp Agp For R/1 And 2 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1083 WRIT PETITION NO.4824 OF 2020 WITH CA/4386/2020 IN WP/4824/2020 RAMCHANDRA GANGARAM KANDKURTIKAR VERSUS THE STATE OF MAHARASHTRA AND ANOTHER ...
Advocate for Petitioners : Kulkarni Suresh M. And Omgashad Boinwad AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1084 WRIT PETITION NO.4877 OF 2020 MOHD. ABDUL SALAM MOHD. NOO VERSUS EDUCATION OFFICER SECONDARY ...
Advocate for Petitioner : Sushant V. Dixit AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On G P ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1085 WRIT PETITION NO.4966 OF 2020 PANDHARI BABARAO NILEWAD VERSUS THE UNION OF INDIA AND OTHERS ...
Advocate for Petitioners : Jadhavar Aashish T AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents :
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Respondents : Copy Served On Gp Copy Not Served On U O I A. G. Talhar For R/1 And 2 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1086 CIVIL APPLICATION NO.5010 OF 2020 IN WP/3056/2020 WITH CA/4450/2020 IN WP/3056/2020 SHRI SAI LEELA BHARAT GAS PATODA THROUGH ITS PROPRIETOR AND OTHERS VERSUS M/S BOWER ENTERPRISES THROUGH ITS PROPRIETOR AND OTHERS ...
Advocate for Applicants : Jadhav N.l.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : V V Kabade For Pet In Wp , Copy Not Served S S Kulkarni For R/ 2 In Wcopy Served On U O I ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1087 CIVIL APPLICATION NO.5037 OF 2020 IN WP/4779/2020 SHUBHAM DEEPAK PATHAK AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Applicants : Dixit Sushant V. AGP for Respondents:
Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp S K Kadam For R/4 Copy Not Served R/ 2 (appeared In Court) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1088 WRIT PETITION NO.5424 OF 2020 RAJU LINGURAM PUPULWAD VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Golegaonkar Madhur A. AGP for Respondents:
Advocate for Respondents :
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp No Caveat Agp For R/1 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1089 WRIT PETITION NO.5496 OF 2020 RAMESH ASHOKRAO GIRI VERSUS THE CHIEF EXECUTIVE OFFICER AND OTHERS ...
Advocate for Petitioner : Kulkarni Suvidh S. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:10 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
1090 WRIT PETITION NO.5505 OF 2020 BHAGWAN MARUTI KALE AND ANOTHER VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Mahesh R Sonawane AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1091 WRIT PETITION NO.5506 OF 2020 LATA SAKHARAM DANKOTWAD VERSUS DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE HINGOLITHROUGH ITS MEMBER SECRETAR ...
Advocate for Petitioner : S.s. Gangakhedkar AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : No Caveat Agp For R/1 & 2 vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:11 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1092 WRIT PETITION NO.5562 OF 2020 MAMTA PRAKASH YELE ALIAS ASHA VISHNU SURYAWANSHI VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Phatale Sagar S AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp Agp For R/1 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1093 WRIT PETITION NO.5563 OF 2020 RAVINDRA PARSHURAM KOLI vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:11 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Phatale Sagar S AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp Agp For R/1 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1094 WRIT PETITION NO.5564 OF 2020 HARESHWAR RAMDAS CHAKLE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Sagar S. Phatale AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp Agp For R/1 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:11 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1095 WRIT PETITION NO.5576 OF 2020 PRAKASH MAHADEV JAGTAP VERSUS THE STATE OF MAHARASHTRA AN ...
Advocate for Petitioner : Pratap V. Jadhavar AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp Agp For R/1 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1096 WRIT PETITION NO.5578 OF 2020 RUPALI KHANDERAO YELKATWAD VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Patil N.p. Jamalpurkar AGP for Respondents:
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:11 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp No Caveat Agp For R/1 To 4 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1097 WRIT PETITION NO.5580 OF 2020 RAJESH APPASAHEB THODBE VERSUS THE STATE OF MAHARASHTRA AN ...
Advocate for Petitioner : Deshpande Amit S. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:11 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
...
1098 WRIT PETITION NO.5619 OF 2020 BHARATI RAJU BOLGAMWAR VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Vikram S. Undre AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 And 2 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1099 WRIT PETITION NO.5639 OF 2020 DNYANESHWARI BALAJI MIRKUTE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Ameya N.sabnis AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On G P No Caveat Agp For R/1 To 3 (waives) vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:11 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1100 WRIT PETITION NO.5640 OF 2020 VINAYAK BHANUDAS PATIL THROUGH G P A HOLDER VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Undre Vikram S AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On G P No Caveat Agp For R/1 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1101 WRIT PETITION NO.5655 OF 2020 BHAGWAN SHIKSHAN PRASARAK MANDAL, vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:11 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Siddheshwar S. Thombre AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On G P Agp For R/1 And 2 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1102 WRIT PETITION NO.5675 OF 2020 RAMESH SHIVAJIRAO JADHAV VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Mahesh K. Bhosale AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents :
Agp For R/1 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:11 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1103 WRIT PETITION NO.5704 OF 2020 SHRI SWAMI SAMARTH APANG SEVA MANDAL THROUGH ITS SECRETARY AND ANOTHER VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Salunke V.d.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1104 WRIT PETITION NO.5705 OF 2020 SHESHRAO JANARDHAN CHOUDHARI AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Sapkal Sandip R And A B Chormal vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:11 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1105 WRIT PETITION NO.5037 OF 2020 HINDAVI TRANSPORT COMMISSION AGENT THROUGH ITS PROPRIETOR SANTOSH SHIVAJI VAIDYA VERSUS FOOD CORPORATION OF INDIA AND ANOTHER ...
Advocate for Petitioner : Narwadkar Mrigesh D. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp Caveat Filed By Adv Borulkar Avinash R. For R-1(oder Date Differ)asg For R/1 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:11 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1106 WRIT PETITION NO.5495 OF 2020 MADHUKAR SAINAJI SALAVE AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Rajput Deepak K. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Served On Gp No Caveat Agp For R/1 To 8 Waives ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1107 WRIT PETITION NO.5507 OF 2020 KALPANA DHANRAJ PAKALE ALIAS KALPANA RAJENDRA LANDGE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Panpatte V.s.
AGP for Respondents: Advocate for Respondents : Advocate for Respondents :
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:11 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1108 WRIT PETITION NO.5616 OF 2020 ATMARAM SUPDU KOLI VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Balaji S Shinde AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 To 5 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:11 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
1109 WRIT PETITION NO.5697 OF 2020 MANGAL RAJEBHAU MUNDHE AND ANOTHER VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : P.d. Bachate AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 & 3 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1110 WRIT PETITION NO.5698 OF 2020 JAYA PANDURANG THORVE AND ANOTHER VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Solanke Shikrashna B. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 To 3 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:11 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1111 WRIT PETITION NO.5699 OF 2020 DATTATRAYA DILIP MUTKULE AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Solanke Shikrashna B. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 To 3 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1112 WRIT PETITION NO.5700 OF 2020 AVINASH VIJAYRAO SAWARGAONKAR VERSUS THE STATE OF MAHARASHTRA AND OTHERS vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:11 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
...
Advocate for Petitioner : Sawant Amol S. AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 And 2 ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1113 WRIT PETITION NO.5702 OF 2020 BAPU MADAHV KOTHAWADE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Nagargoje Prashant M AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 R/3 Served ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:11 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1114 WRIT PETITION NO.5701 OF 2020 GOVIND SHANKAR SHINDE VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioner : Anand D. Wange AGP for Respondents: Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp No Caveat Agp For R/1 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
1115 WRIT PETITION NO.5703 OF 2020 ATUL EKNATH DONGRE AND OTHE VERSUS THE STATE OF MAHARASHTRA AN ...
Advocate for Petitioners : Wange Anand D. AGP for Respondents: Advocate for Respondents : Advocate for Respondents :
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:11 ::: IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD.
Advocate for Respondents : Advocate for Respondents : Copy Not Served On Gp Agp For R/1 (waives) ...
CORAM : SUNIL P. DESHMUKH & M. G. SEWLIKAR, JJ.
Date: August 20, 2020 ...
PER COURT :-
( M. G. SEWLIKAR, J. ) ( SUNIL P. DESHMUKH, J.
) ...
vbd ::: Uploaded on - 20/08/2020 ::: Downloaded on - 22/08/2020 02:55:11 :::