Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(13) in The Maharashtra Agricultural Debtors Relief Act, 1947 (13)"Seasonal finance" means advancing of loans for such purposes as may be prescribed, such loans being repayable on or before the 15th May following;
