Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 645(2)] [Section 645] [Entire Act]

State of Uttar Pradesh - Subsection

Section 645(2)(i) in The General Rules (Civil), 1957

(i)reports of particular incidents or acts, which, if disciplinary action is taken, require either regular proceedings, or definite censure after the defence of the officer concerned has been taken;