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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(c) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(c)the Governing Council shall have the power after due enquiry to withdraw full affiliation granted to a college, provided that before coming to such a decision, the Governing Council shall inform the governing body of the college concerned of its findings after enquiry and shall allow it an opportunity of making such representations as it may deem fit and shall record its opinion on the representation so made.